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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Neelima Aggarwal vs . State Of H.P. And Another on 28 June, 2022

Bench: Sabina, Satyen Vaidya

Neelima Aggarwal vs. State of H.P. and another CWP No.7936 of 2021 .

28.06.2022 Present: Mr. Mohar Singh, Advocate on behalf of Mr. Nimish Gupta, Advocate, for the petitioners.

Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.

Learned Additional Advocate General requests for an adjournment, to enable him to file compliance report.

List again on 29.7.2022.



                                                               ( Sabina )
                                                                 Judge





                                                          ( Satyen Vaidya )
               June 28, 2022 (KS)                               Judge






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