Himachal Pradesh High Court
Neelima Aggarwal vs . State Of H.P. And Another on 28 June, 2022
Bench: Sabina, Satyen Vaidya
Neelima Aggarwal vs. State of H.P. and another CWP No.7936 of 2021 .
28.06.2022 Present: Mr. Mohar Singh, Advocate on behalf of Mr. Nimish Gupta, Advocate, for the petitioners.
Mr. Anil Jaswal, Additional Advocate General, for the respondents/State.
Learned Additional Advocate General requests for an adjournment, to enable him to file compliance report.
List again on 29.7.2022.
( Sabina )
Judge
( Satyen Vaidya )
June 28, 2022 (KS) Judge
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