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Calcutta High Court (Appellete Side)

Dr. Arnab Makar vs The West Bengal University Of Health ... on 24 July, 2018

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56      24.07.18

suman Ct.4 W.P. 12002 (W) of 2018 Dr. Arnab Makar Versus The West Bengal University of Health Sciences & Ors.

Mr. Subir Sanyal Mr. Suddhasatva Banerjee Ms. Sreyanshi Majumder ...for petitioner Mr. Supratic Roy Mr. D. N. Maiti ...for University Mr. Saugata Bhattacharya Mr. Sunit Kumar Roy ...for Medical Council of India Mr. Tapan Kumar Mukherjee, ld. AGP Mr. Shamim-ul-Bari ...for State This writ petition was moved on 18th July, 2018 citing urgency. Submissions made on behalf of petitioner as appearing in order of that date are reproduced below:-

"Mr. Sanyal, learned advocate appears on behalf of petitioner and submits, his client is covered by my judgment dated 26th June, 2018 which was not interfered with by appeal Court on prayer for stay of operation thereof as would appear from order dated 2nd July, 2018. He demonstrates from disclosures in the 2