Section 16(1) in Rajasthan Civil Services (Medical Attendance) Rules, 2013
(1)Medicines prescribed by Authorised Medical Attendant shall be purchased by the Government servant from a shop run by CONFED/Upbhokta Sangh or shop authorised by the competent authority. In case medicines are not available at the shop, then the in-charge of the shop will issue Non Availability Certificate and medicines can be purchased from market on the basis of NAC.
