Kerala High Court
Junaid vs The Fishermen Welfare And on 31 January, 2019
Author: Sathish Ninan
Bench: Sathish Ninan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SATHISH NINAN
THURSDAY ,THE 31ST DAY OF JANUARY 2019 / 11TH MAGHA, 1940
OP(C).No. 2427 of 2017
CMA 12/2017 of PRINCIPAL SUB COURT,ATTINGAL
PETITIONER:
JUNAID
AGED 27 YEARS,S/O.FAROOQ, KADAYIL VEEDU,
VALLAKKADAVUCHILAKKOOR, VARKALA, THIRUVANANTHAPURAM
IS REPRESENTED BY POWER OF ATTORNEY HOLDER FAROOQ,
AGED 58 YEARSS/O. MOHAMMEDKADAYIL VEEDU,
VALLAKKADAVUCHILAKKOOR, VARKALA, THIRUVANANTHAPURAM
BY ADV. SRI.M.L.SURESH KUMAR
RESPONDENTS:
1 THE FISHERMEN WELFARE AND
DEVELOPMENT CO-OPERATIVE SOCIETY, NO.DF(T)32/92,
CHILAKKOORVARKALA, THIRUVANANTHAPURAM -695141.
2 JAHANGIR,
AGED 45 YEARS, SECRETARY, THE FISHERMEN WELFARE AND
DEVELOPMENT CO-OPERATIVE SOCIETY NO.DF(T)32/92,
CHILAKKOOR VARKALA, THIRUVANANTHAPURAM -695141.
3 SUMAYYA,
AGED 52 YEARS, PRESIDENT, THE FISHERMEN WELFARE AND
DEVELOPMENT CO-OPERATIVE SOCIETY NO.DF(T)32/92,
CHILAKKOOR VARKALA, THIRUVANANTHAPURAM - 695141.
BY ADVS.
SMT.ANITHA RAVINDRAN
SMT.S.SIKKY
SMT.T.RESHMA
SRI.B.S.SWATHY KUMAR
SRI.HARISANKAR N UNNI
THIS OP (CIVIL) HAVING BEEN FINALLY HEARD ON 31.01.2019, THE
COURT ON THE SAME DAY PASSED THE FOLLOWING:
O.P.(C).No.2427 of 2017
JUDGMENT
The learned counsel for the petitioner submits that the matter has become infructuous. This submission is recorded and the original petition is dismissed as infructuous.
Sd/-
SATHISH NINAN JUDGE rsr APPENDIX PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE POWER OF ATTORNEY DATED 10.2.2017 EXHIBIT P2 A TRUE COPY OF THE OS NO 123/2017 OF THE MUNSIFF'S COURT, VARKALA EXHIBIT P3 A TRUE COPY OF THE CMA NO 12/2017 OF SUB COURT, ATTINGAL EXHIBIT P4 A TRUE COPY OF THE AUCTION NOTICE DATED 28.7.2017 PUBLISHED BY THE RESPONDENTS 2& 3 EXHIBIT P5 THE COPY OF IA.417/2017 IN CMA 12/2017 OF SUB COURT, ATINGAL.
RESPONDENT'S/S EXHIBITS:
ANNEXURE-R1B TRUE COPY OF THE LETTER NO. FDO/2016-17 DATED 23/12/2016 TO THE PETITIONER.
ANNEXURE-R1C TRUE COPY OF THE MINUTES DATED 10/3/2017 OF THE 1ST RESPONDENT.
ANNEXURE-R1D TRUE COPY OF THE LETTER DATED 10/3/2017 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER.
ANNEXURE-R1E TRUE COPY OF THE OBJECTION FILED BY THE RESPONDENTS IN OS NO. 123/2017 OF MUNSIFF COURT, VARKALA.
EXHIBIT R1 A TRUE COPY OF THE BYE-LAW OF THE 1ST RESPONDENT.