Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 374] [Entire Act]

Bengal Presidency - Subsection

Section 374(c) in Police Regulations, Bengal , 1943

(c)All entries shall be neatly and clearly written, and all corrections shall be attested by the signature of the officer making them. If words or lines are omitted from an entry, or if an entry is omitted altogether, no interpolation shall be made. The omissions shall be supplied by a fresh entry in the regular course. English figures alone shall be used in all official papers and registers.