Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] Union of India - Section Section 32 in The Indian Telegraph Act, 1885 32. Attempts to commit offences. - Whoever attempts to commit any offence punishable under this Act shall be punished with the punishment herein provided for the offence.
