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[Cites 0, Cited by 0] [Section 365] [Entire Act]

State of Tamilnadu - Subsection

Section 365(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)No claim shall lie against any person for any damage or inconvenience necessarily caused by the exercise of powers under this section or by the use of the force necessary for the purpose of effecting an entrance under this section.