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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Assam - Subsection

Section 5(h) in The Assam Co-operative Agricultural and Rural Development Bank, Rules, 1961

(h)Immediate sale of perishable articles. - No sale shall take place until after the expiry of the period of 15 days from the date of the the service of the demand referred to in Section 9 of the Act ; provided that when the property seized is subject to speedy or natural decay, the distrainer may sell it at any time before the expiry of the said period of 15 days.