Allahabad High Court
State Of U.P., Through The Principal ... vs Dushyant Sharma & Anr. on 13 January, 2010
Author: Sunil Ambwani
Bench: Sunil Ambwani
Court No. - 4 Case :- SERVICE BENCH No. - 1212 of 2008 Petitioner :- State Of U.P., Through The Principal Secretary, Home Departm Respondent :- Dushyant Sharma & Anr. Petitioner Counsel :- Standing Counsel Respondent Counsel :- Arun Kumar Shukla,Arun Kr. Shukla Hon'ble Sunil Ambwani,J.
Hon'ble Vedpal,J.
Leaned Standing Counsel prays for and is allowed two weeks' time to file rejoinder affidavit.
List on 08.02.2010 showing the name of Sri Moti Chand Nigam as counsel for the respondents.
Order Date :- 13.1.2010 Tripathi