Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 86B in The Bihar and Orissa Local Self-Government Act, 1885 86B. Lease of toll-bar. - The District Board may grant a lease, for any period not exceeding three years, of any toll-bar established under Section 86-A of this Act.
