Section 12 in Kerala Recognition of Trade Unions Rules, 2011
12. Maintenance of Electoral Roll.
- The Returning Officer shall maintain an electoral roll showing the names and address of the workmen of the industrial establishment or a class of industry in a local area as the case may be. The electoral roll shall be made available by the employer of the industrial establishment or a class of industry in a local area as the case may be on request to the Returning Officer.
