Calcutta High Court
Narendra Kumar Berlia vs Om Prakash Berlia & Ors on 3 May, 2018
Author: Moushumi Bhattacharya
Bench: Moushumi Bhattacharya
ORDER SHEET
CS 79 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
NARENDRA KUMAR BERLIA
Versus
OM PRAKASH BERLIA & ORS.
BEFORE:
The Hon'ble JUSTICE MOUSHUMI BHATTACHARYA
Date : 3rd May, 2018.
Appearance:
Mr. Sarvapriya Mukherjee, Adv.
Mr. Arnab Sardar, Adv.
....for the plaintiff Mr. Satadeep Bhattacharya, Adv.
Mr. S.R. Kakrania, Adv.
Ms. Ritika Shroff, Adv.
....for defendant nos. 1, 2, 9 and 10 Mr. D. Adhikari, Adv.
Ms. Anindita Mukherjee, Adv. ....for defendant nos. 3, 5 and 16 Mr. Tarun Aich, Adv.
Mr. Sayed Huda, Adv.
....for defendant no. 6 Mr. Chayan Gupta, Adv.
Mr. A.K. Dey, Adv.
....for defendant nos. 7 and 14 The Court: Counsel for the plaintiff submits that his witness will be available for giving evidence on the next date which is fixed on 21st June, 2018. Most of the defendants are represented and have no objection to the same.2
Counsel for the plaintiff is directed to intimate the remaining defendants who are not present in Court today on the next date of hearing.
(MOUSHUMI BHATTACHARYA, J.) R.Bhar