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State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Excise (Grant of licence to sell Toddy, Conditions of Licence and Tapping of Excise Trees) Rules 2007

13. Hours of Business and Dry days.

- (i) Every shop shall remain open from 7A.M to 10-30 P.M If at anytime during the term of the licence the Commissioner or any officer authorized by him brings about any change in the timings, the Licensee shall observe the timings so changed.
(ii)The Licensed premises shall be closed and no business transacted on the following days declared as dry days:-
(a) 26th January - Republic Day
(b) 15th August - Independence Day
(c) 2nd October - Gandhi Jayanthi
Provided that the Licensee shall not be entitled to any compensation whatsoever for the closure of the licensed premises.