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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(1)(b) in Arunachal Pradesh Goods Tax Act, 2005

(b)the value of goods transported (whether on his own behalf or on behalf of others) during a year is or is likely to exceed Rupees five lakh.