Jammu & Kashmir High Court - Srinagar Bench
Zarifa Banoo & Ors vs Manzoor Ahmad Sheergujri & Ors on 10 August, 2022
Author: Rahul Bharti
Bench: Rahul Bharti
Serial No. 66
Supplementary 1 Causelist
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
Mac App No. 19/2022
CM No. 4158/2022
Zarifa Banoo & Ors.
..... Appellant(s)
Through: -
Mr. Mohammad Amin Tibatbakal, Advocate.
V/s
Manzoor Ahmad Sheergujri & Ors.
..... Respondent(s)
Through: -
Mr. Sajad Hyder Salati, Advocate for R-4.
CORAM:
Hon'ble Mr Justice Rahul Bharti, Judge.
ORDER
10.08.2022 Notice.
Mr. Sajad Hyder Salati, accepts notice on behalf of the respondent no. 4. He seeks time to file vakalanama on behalf of the respondent No. 4.
Registry to provide copy of paper book to Mr. Sajad Hyder Salati, the learned counsel appearing on behalf of the Respondent No. 4.
Issue notice to the respondents 1 to 3. Appellant to furnish registered postal cover to the Registry within one week, whereupon requisite notice shall be issued to the respondents 1 to
3. List on 22.09.2022.
(Rahul Bharti) Judge SRINAGAR:
10.08.2022 "Hamid"