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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Chattisgarh - Subsection

Section 5(1)(XXII) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(XXII)determine standard and to specify condition for the admission of students to courses of study of the University which may include examination, evaluation and any other method of testing;