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Supreme Court - Daily Orders

Bar Council Of India vs Bonnie Foi Law College . on 3 February, 2014

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ITEM NO.202                   COURT NO.6              SECTION IVA

              S U P R E M E    C O U R T   O F    I N D I A
                            RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Civil) No(s).22337/2008

(From the judgement and order dated 17/03/2008 in WP       No.13698/2007   of   The
HIGH COURT OF M.P AT JABALPUR)

BAR COUNCIL OF INDIA                                   Petitioner(s)

                   VERSUS

BONNIE FOI LAW COLLEGE & ORS.                          Respondent(s)

(With appln(s)    for   vacating   stay,directions,exemption from           filing
O.T.,directions,exemption from filing O.T. and prayer for interim           relief
and office report) (For Final Disposal)

WITH W.P(C) NO. 987 of 2013
(With appln.(s) for ex-parte stay and office report)

Date: 03/02/2014    These Petitions were called on for hearing today.


CORAM :
          HON’BLE MR. JUSTICE T.S. THAKUR
          HON’BLE MR. JUSTICE C. NAGAPPAN

For Petitioner(s)        Mr. Ardhendumauli Kumar Prasad,Adv.
         Mr. Aviral Shukla,Adv.
         Ms. Pankhuri Bhardwaj,Adv.

                       Mr. Kashi Vishweshwar, Adv.
           Mr. Abhishek Kumar, Adv.
           Ms. A. Sumathi,Adv.

For Respondent(s)           Mr. B.K.Satija,Adv.

                       Mr. Mohan Pandey,Adv.


             UPON hearing counsel the Court made the following
                                 O R D E R

Post on a non-miscellaneous day after two months.


|(Shashi Sareen)                           |   (Veena Khera)               |
|      Court Master                        |      Court Master             |