Supreme Court - Daily Orders
Bar Council Of India vs Bonnie Foi Law College . on 3 February, 2014
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ITEM NO.202 COURT NO.6 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).22337/2008
(From the judgement and order dated 17/03/2008 in WP No.13698/2007 of The
HIGH COURT OF M.P AT JABALPUR)
BAR COUNCIL OF INDIA Petitioner(s)
VERSUS
BONNIE FOI LAW COLLEGE & ORS. Respondent(s)
(With appln(s) for vacating stay,directions,exemption from filing
O.T.,directions,exemption from filing O.T. and prayer for interim relief
and office report) (For Final Disposal)
WITH W.P(C) NO. 987 of 2013
(With appln.(s) for ex-parte stay and office report)
Date: 03/02/2014 These Petitions were called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE T.S. THAKUR
HON’BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Ardhendumauli Kumar Prasad,Adv.
Mr. Aviral Shukla,Adv.
Ms. Pankhuri Bhardwaj,Adv.
Mr. Kashi Vishweshwar, Adv.
Mr. Abhishek Kumar, Adv.
Ms. A. Sumathi,Adv.
For Respondent(s) Mr. B.K.Satija,Adv.
Mr. Mohan Pandey,Adv.
UPON hearing counsel the Court made the following
O R D E R
Post on a non-miscellaneous day after two months.
|(Shashi Sareen) | (Veena Khera) | | Court Master | Court Master |