Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Haryana - Subsection Section 18(3) in Haryana Housing Board Act, 1971 (3)Every contract [for and] [Substituted by Haryana Act No. 8 of 1973.] on behalf of the Board shall, subject to the provisions of this section, be entered into in such manner and form as may be prescribed.
