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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Madhya Pradesh - Subsection

Section 13(1) in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

(1)All articles or things confiscated under the Act shall be delivered to the District Excise Officer of the District in which the order of confiscation is passed.