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[Cites 0, Cited by 0] [Section 101B(2)] [Section 101B] [Entire Act]

State of Karnataka - Subsection

Section 101B(2)(a) in Karnataka Forest Act, 1963

(a)for a term exceeding five years and in force on the date of such commencement, shall cease to be in force on the expiry of the term specified therein or the period of five years from the date of such commencement, whichever is earlier;