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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Odisha - Subsection

Section 46(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)Notwithstanding anything contained under Sub-Regulation 90.No building exceeding 12 meters in height shall be permitted in the areas with old infrastructure as may be decided by the Authority from time to time.