Supreme Court - Daily Orders
Subodh Uniyal vs Speaker Legislative Assembly on 12 July, 2016
Bench: Dipak Misra, C. Nagappan
ITEM NO.78 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 14140/2016
(Arising out of impugned final judgment and order dated 09/05/2016
in WP No. 826/2016 passed by the High Court of Uttarakhand at
Nainital)
SUBODH UNIYAL AND ANR Petitioner(s)
VERSUS
SPEAKER LEGISLATIVE ASSEMBLY AND ANR. Respondent(s)
(with appln. (s) for exemption from filing c/copy as well as plain
copy of the impugned order and permission to file SLP without
c/copy as well as plain copy of impugned order and office report)
Date : 12/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE C. NAGAPPAN
For Petitioner(s) Mr. Ashok K. Mahajan, AOR
For Respondent(s) Mr.Kapil sibal, Sr. Adv.
Mr. Mukesh K. Giri, AOR
Mr. K.C. Kaushik, Adv.
Ms. Bhuvneshwari, Adv.
Ms. Anjana Singh, Adv.
Mr. Padmalakshmi Iyengar, Adv.
Mr. Javed-ur-Rahman, Adv.
Mr. Rahul Kaushik, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 24th August, 2016.
In the meantime, the parties shall complete the pleadings from all aspects.
Signature Not Verified Digitally signed by GULSHAN KUMAR ARORA Date: 2016.07.13 16:54:10 IST Reason: (Gulshan Kumar Arora) (H.S. Parasher) Court Master Court Master