Section 41(1)(ii) in The Dentists Act, 1948

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Union of India - Subsection

Section 41(1)(ii) in The Dentists Act, 1948

(ii)that he has been convicted of any offence or has been guilty of any infamous conduct in any professional respect or has violated the standards of professional conduct and etiquette or the code of ethics prescribed under section 17A, which in the opinion of the State Council renders him unfit to be kept in the register, or

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Union of India - Subsection

Section 41(1)(ii) in The Dentists Act, 1948