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[Cites 0, Cited by 0] [Section 26] [Entire Act]

Union of India - Subsection

Section 26(1) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(1)The Chief Executive Officer as soon as possible after the end of the financial year but not later than the 30th day of September in the next financial year ensuing, prepare and submit to the Central Government an annual report giving complete accounts of the activities of the Trust during the said financial year.