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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Haryana - Subsection

Section 37(3) in The Haryana Canal and Drainage Act, 1974

(3)The State Government may prescribe, -
(a)for remunerating the persons collecting sums under this section; and
(b)for indemnifying them against expenses properly incurred by them in such collection.