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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(2) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(2)Incase an IIO transacting general insurance business decides to withdraw an insurance product, it shall inform the existing policy holders at least 3 months prior to the expiry date of such policy,Provided that the policies in force shall be valid till their respective expiry dates.