Section 9(2) in The Armed Forces Tribunal (Practice) Rules, 2009
(2)Receiving branch of the Registry shall after affixation of the date-stamp, enter the details thereof in the Inward Register, Register No. I and assign a diary number. The Index shall be in Form No. 1. The same diary number shall be entered immediately below the date-stamp on the first page of the main application or appeal and on the first page of all other copies. ___________
