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[Cites 0, Cited by 0] [Section 541] [Entire Act]

State of Uttar Pradesh - Subsection

Section 541(5) in Uttar Pradesh Municipal Corporation Act, 1959

(5)regulating the manner in which, the supervision under which, the agency through which, the conditions and restrictions under which the work of erecting or re-erecting buildings of particular classes and any work such as is described in Section 317 shall be carried out;