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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(1)(b) in Orissa Electricity (Levy of Fees for Testing and inspection and Generally for the Services of Electrical Inspector(s)) Orders, 2001

(b)"Cable" means all underground, overhead, laid-in-trench cables, for transmission, distribution and use of electrical energy and includes cables for control equipments and Telecommunications, Vide/Audio net works; etc.