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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(k) in National Cadet Corps (Girls Division) Rules, 1949

(k)[ "circle" means a group of States which has been placed under the charge of an officer of the Armed Forces working under the Director, National Cadet Corps; [Inserted by S.R.O. 84, dated 19th February, 1955, Part II, Section 4, page 45]