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Madhya Pradesh High Court

Tejbahadur vs The State Of Madhya Pradesh on 30 January, 2018

THE HIGH COURT OF MADHYA PRADESH CRA-4765-2017 (TEJBAHADUR Vs THE STATE OFIWADHYA PRADESH) 4 Jabalpur, Dated : 30-01-2018 As prayed by learned counsel for the appellant list in the next week.

(RAJEEV KUMAR DUBEY) JUDGE as