Madhya Pradesh High Court
Tejbahadur vs The State Of Madhya Pradesh on 30 January, 2018
THE HIGH COURT OF MADHYA PRADESH CRA-4765-2017 (TEJBAHADUR Vs THE STATE OFIWADHYA PRADESH) 4 Jabalpur, Dated : 30-01-2018 As prayed by learned counsel for the appellant list in the next week.
(RAJEEV KUMAR DUBEY) JUDGE as