Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 58] [Section 2] [Entire Act] Union of India - Subsection Section 2(a) in The Administrative Tribunals Act, 1985 (a)any member of the naval, military or air forces or of any other armed forces of the Union;
