Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 4 in The Punjab Utilization of Surplus Area Scheme, 1973 4. Power to proceed suo motu. - Proceedings for allotment of land comprised in the surplus area may also be initiated suo motu by the Circle Revenue Officer.
