Himachal Pradesh High Court
Between vs State Of Himachal Pradesh on 7 July, 2022
Bench: Tarlok Singh Chauhan, Jyotsna Rewal Dua
1
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 7th DAY OF JULY, 2022
BEFORE
.
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
&
HON'BLE MS. JUSTICE JYOTSNA REWAL DUA
CIVIL WRIT PETITION NO. 6460 OF 2021 & CONNECTED
r MATTERS
1. CWP NO. 6460 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
2
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL PRADESH
THROUGH ITS CHIEF
SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. OM PRAKASH SON OF SH. LEELA
DUTT SHARMA, RESIDENT OF
VILLAGE HATHOON, TEHSIL AND
POST OFFICE KANDAGHAT,
DISTRICT SOLAN, HIMACHAL
PRADESH.
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
3
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
.
NO. 3)
2. CWP 6501 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
4
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
.
3. HARINDER KUMAR SON OF
SH. NEK RAM RESIDENT OF
VILLAGE KALOG, P.O.&
TEHSIL KANDAGHAT, DISTT.
SOLAN, HIMACHAL PRADESH
173215
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
3. CWP NO. 6502 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
5
HEAD SH. ANUJ KUMAR JAIN
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MR. DEV DUTT SHARMA,
S/O SH. B.D. SHARMA,
RESIDENT OF VILLAGE
TIKKAR, P.O. SALOGRA,
DISTT. SOLAN, HIMACHAL
PRADESHPIN CODE 173214.
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
6
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
.
NO. 3)
4. CWP NO. 6518 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1.STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
7
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
.
3. MR. MANOJ KUMAR
PANWAR, S/O SHRI KRISHAN
CHAND PANWAR, VILLAGE
BHAJOLU, P.O. JOBRI TEHSIL
ARKI, DISTRICT
SOLAN,HIMACHAL PRADESH,
PIN 173221.
r to ...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
5. CWP NO. 6565 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
8
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
.
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. INDU SHARMA W/O
RANJEET SINGH THAKUR,
OPPOSITE HFCL WIRELINE
DIVISION WARD NO. 4, BASAL
ROAD CHAAMBAGHAT,
SOLAN, HIMACHAL PRADESH
173213
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
9
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
6. CWP NO. 6574 OF 2021
.
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2.PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
10
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. RITU KUMARI, W/O SH.
DAMODER, C/O SH. TEK
BHADUR, VPO SAPROON,
.
GTEH & DISTT. SOLAN,
HIMACHAL PRADESH.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
7. CWP 6575 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
11
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2.PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. ISHWAR DUTT S/O SH.D.D.
SHARMA GEETA NIWAS, NEAR
TAR FACTORY, P.O. SAPROON,
SOLAN, HIMACHAL PRADESH
173211.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
12
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
8. CWP NO. 6665 OF 2021
.
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1.STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
13
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. NISHA SHARMA W/O
SH. RAJINDER SHARMA,
.
VILLAGE KOHARI, P.O.
KANDAGHAT, DISTT. SOLAN,
HIMACHAL PRADESH, PIN
CODE 173215
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
9. CWP NO. 6666 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
14
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. REENA SHARMA, W/O
SH. KULDEEP SHARMA,
SHARMA NIWAS NEAR HRTC
WORKSHOP CHAMBAGHAT,
SOLAN, HIMACHAL PRADESH
173213.
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
15
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
.
NO. 3)
10. CWP NO. 6701 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
16
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
.
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. KRISHNA DEVI W/O SH.
RAJINDER SINGH, VILL BAR
JUBBER, CHAMBAGHAT
TEHSIL & DISTT. SOLAN,
HIMACHAL PRADESH173213.
r ...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
11.CWP NO. 6702 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
17
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE
PRADESH
r OF to
HIMACHAL
THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MR. RAMESH THAKUR S/O
LATE SH. K.R. THAKUR,
VILLAGE BERKHAS, P.O.
CHAMBAGHAT, SOLAN,
HIMACHAL PRADESH173213
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
18
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
.
NO. 3)
12. CWP NO. 6703 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
19
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
.
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. SITA DEVI W/O SH.
MAN SINGH C/O CHUNI LAL
SHIV SHAKTI BHAWAN, NEAR
SHIV MANDIR BREWERY,
SOLAN HIMACHAL PRADESH
172214.
r ...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
13. CWP NO. 6704 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
20
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE
PRADESH
r OF to
HIMACHAL
THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. PUNAM CHAUHAN D/O
SH. DHANI RAM, ASTHA
LODGE, SHANTI VIHAR, BYE
PASS KATHER, DISTT. SOLAN,
HIMACHAL PRADESH173211.
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
21
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
.
NO. 3)
14. CWP NO. 6791 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
22
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
.
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MR. MAHESH KUMAR S/O
SH. PURAN DUTT, VILL. KIARI,
P.O. KIARIGHAT, TEHSIL
KANDAGHAT, DISTT. SOLAN,
HIMACHAL PRADESH173234
r ...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
15. CWP NO. 6792 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
23
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE
PRADESH
r OF to
HIMACHAL
THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. BIMLA NAGTA D/O SH. RAJ
SINGH VILLAGE JARAI, P.O.
BREWERY SOLAN, TEH &
DISTT. SOLAN, HIMACHAL
PRADESH173214.
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
24
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
.
NO. 3)
16. CWP NO. 6816 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
25
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
.
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. PREMI DEVI W/O SH.
PRADEEP KUMAR C/O SH.
SHALENDER THAKUR,
BHAWAINI NIWAS, NEAR
ATHENA PUBLIC SCHOOL,
SOLAN, HIMACHAL PRADESH
173212 r
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
17. CWP NO. 6817 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
26
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1.STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2.PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MR. RANJEET SINGH S/O
SH. RAM SWAROOP OPPOSITE
HFCL WIRELINE DIVISION
WARD NO. 4, BASAL ROAD
CHAMBAGHAT SOLAN,
HIMACHAL PRADESH173213.
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
27
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
.
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
18. CWP NO. 6818 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
28
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MR. HARI RAM S/O SH.
PREM SINGH C/O BHOLA
SINGH NIWAS, NEAR TAR
FACTORY SOLAN, HIMACHAL
PRADESH173211.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
19. CWP NO. 6849 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
29
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1.STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. SURINDRA CHAUHAN,
TECHNICIAN W/O SH. BHIM
SINGH, C/O BHIM SINGHY,
POLICE LINE SOLAN QUARTER
NO. 14, BYE PASS KATHER,
TEHSIL & DISTT. SOLAN,
HIMACHAL PRADESH PIN
CODE 173213.
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
30
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
.
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
20. CWP NO. 6850 OF 2021
Between:
OFFICE
COMPLEX,
8 r to
HFCL LIMITED, REGISTERED
ELECTRONICS
CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
31
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. MEENA THAKUR W/O
SH. RAMJI DASS THAKUR,
HOUSE NO. 82/01, BLOCK NO.
176, VILL BAWRA, P.O.
CHAMBAGHAT DISTRICT
SOLAN, HIMACHAL PRADESH
173 213.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
21. CWP NO. 6862 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
32
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
.
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND r
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. UMA DEVI W/O SH.
VINOD NEGI, RAUTELA NIWAS,
VILL SHAMLECH P.O. BAROG
(RAILWAY STATION) DISTT.
SOLAN, HIMACHAL PRADESH
173211.
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
33
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
.
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
22. CWP NO. 6863 OF 2021
Between:
OFFICE
COMPLEX,
8
HFCL LIMITED, REGISTERED
ELECTRONICS
CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
34
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
.
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. TARAKKI CHAND SHARMA,
S/O SH. B.N. SHARMA VILL
BAH, P.O. GAHAR, TEH.
GHUMARWIN, DISTT.
BILASPUR (H.P.) BILASPUR,
HIMACHAL PRADESH174027
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
23. CWP NO. 6864 OF 2021
Between:
1. SECRETARY (JSV) TO THE
GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA.
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
35
2. EXECUTIVE ENGINEER JAL
SHAKTI DIVISION, KARSOG,
DISTRICT MANDI (H.P.)
...PETITIONERS
.
(BY MR. VINOD THAKUR, ADDL. A.G. WITH MR.RAJAT
CHAUHAN LAW OFFICER)
AND
1. SH.NI MANT RAM S/O SH.
DURGA DASS R/OV VILL
DHANERA, P.O. BALINDI,
TEHSIL KARSOG, DISTT.
MANDI, H.P.
2. JOINT LABOUR
COMMISSIONER CUM
APPELLATE AUTHORITY
HIMACHAL PRADESH, SHIMLA
...RESPONDENTS
(NEMO)
24. CWP NO. 6884 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
36
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE
PRADESH
r OF to
HIMACHAL
THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MR. SUNIL KUMAR S/O SH.
DHARAM CHAND, C/O SH.
VIJAY SHARMA, KAROL
VIHAR COLONY,
CHAMBAGHAT, DISTT. SOLAN,
HIMACHAL PRADESH173213
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
37
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
.
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
25. CWP NO. 6914 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
38
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
.
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. NITA MEHTA W/O
SH.NARESH VERMA, VILL
KOFTA BAWARA ROAD,
SURYA VIHAR COLONY
CHAMBAGHAT, DISTT. SOLAN,
HIMACHAL PRADESH173213.
r ...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
26. CWP NO. 6915 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
39
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
.
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. USHA THAKUR W/O SH.
SANJUEEV KUMAR, VILL
KATHOG, P.O. SALOGRA,
SOLAN, HIMACHAL PRADESH
173214
...RESPONDENTS
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
40
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
.
NO. 3)
27. CWP NO. 6916 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
41
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
.
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. ANJANA KUMARI W/O SH.
GOPAS SWAROOP, CHAIL
ROAD,KANDAGHAT, DISTT.
SOLAN, HIMACHAL PRADESH.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
28. CWP NO. 6917 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
42
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
.
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MR. CHAIN SINGH S/O
SH.LAIQ RAM VILLAGE PATTI,
P.O. BASAL, TEH. SOLAN,
DISTT. SOLAN, HIMACHAL
PRADESH173213.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
43
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
29. CWP NO. 6918 OF 2021
.
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
44
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MADAN LAL S/O SH. JARAM
SINGH VILLAGE BHOUNT, P.O.
GARNOTA TEH. BHATTIYAT,
.
DISTT. CHAMBA, HIMACHAL
PRADESH176207
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
30. CWP NO. 6919 of 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
45
...PETITIONER
.
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. SHARDA THAKUR D/O SH.
ROOP SINGH, NEEL NIWAS,
PAWAN VIHAR, NEAR BOYS
HOSTEL RAJGARH ROAD,
SOLAN, HIMACHAL PRADESH.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
46
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
31. CWP NO. 6920 OF 2021
.
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
47
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. SANJAY KUMAR, S/O SH.
BIDHI CHAND VILL & P.O.
DADH, TEH.PALAMPUR,
.
DISTT. KANGRA, HIMACHAL
PRADESH176052.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
32. CWP NO. 6921 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
48
...PETITIONER
.
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. MEENA KUMARI
TECHNICAL ASSISTANT, D/O
SH.NETAR SINGH, C/O
N.S.THAKUR, NS JEANS, NEAR
HFCL, DIST. SOLAN,
HIMACHAL PRADESH.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
49
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
33. CWP NO. 6922 OF 2021
.
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
50
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. VINOD KUMAR S/O LT. SH.
SANT RAM,VILL ANJI P.O.
BAROG, TEH. & DISTT.
.
SOLAN, HIMACHAL PRADESH
173212
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
34. CWP NO. 6923 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
51
...PETITIONER
.
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. VIJAY KUMAR S/O SH. R.L.
SHARMA, SHARMA NIWAS,
SHOOLINI NAGAR, JAUNAJI
ROAD, SOLAN HIMACHAL
PRADESH173212
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
52
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
35. CWP NO. 6929 OF 2021
.
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
53
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. RAJINDRA KUMARI S/O
SH. GULSHAN ANSARI, OM
BHAWAN, SHILLY ROAD, NEAR
.
SHERAN WALI KOTHI, HOUSE
NO. 338/8 SOLAN, DISTT.
SOLAN, HIMACHAL PRADESH
173212
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
36. CWP NO. 6938 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
54
...PETITIONER
.
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MR. SIKANDAR KUMAR S/O
SH. MAHASA RAM VILL & P.O.
SAGOOR, TEHSIL BAIJNATH
DISTT. KANGRA, HIMACHAL
PRADESH176063
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
55
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
37. CWP NO. 6940 OF 2021
.
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
56
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. AMRITI DEVI W/O SH,
OM PRAKASH SHARMA,
SHARMA NIWAS, VILL UPPER
.
KUTHAR, HOUSE NO. 313 P.O.
BASAL, TEH. & DISTT. SOLAN,
HIMACHAL PRADESH173 213.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
38. CWP NO. 6941 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
57
...PETITIONER
.
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS.ANJANA THAKUR W/O
SH. SHIKHAR THAKUR, C/O
SH. PREM SAGAR OPPOSITE
NIIT COMPUTER CENTER,
HOUSING BOARD COLONY
SAPROON, SOLAN, HIMACHAL
PRADESH173211.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
58
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
39. CWP NO. 6944 OF 2021
.
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
59
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MR. BABU RAM S/O SH.
RATTAN SINGH VILL TIKKRI,
P.O. SHARGAON, TEH.
.
RAJGARH, DISTT SIRMAUR,
HIMACHAL PRADESH.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
40. CWP NO. 6945 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
60
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
.
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. SUMAN LATA W/O
LEELADUTT, VILLAGE
KATHER, P.O. CHAMBAGHAT,
DISTT. SOLAN, HIMACHAL
PRADESH, PIN CODE 173213.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
41. CWP NO. 6946 OF 2021
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
61
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
.
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. RADHA PURI W/O SH.
SHIV KUMAR PURI, H. NO. 101
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
62
NEAR DAV SCHOOL BYE PASS,
KATHER, DISTT. SOLAN,
HIMACHAL PRADESH, PIN
CODE 173213
.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
42. CWP NO. 6947 OF 2021
Between:
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
63
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
.
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. SITA RAM S/O SH. MUNU
RAM, VILL & P.O. CHHAUSHA,
TEH. KANDAGHAT, DISTT
SOLAN, HIMACHAL PRADESH
173234.
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
43. CWP NO.6958 OF 2021
Between:
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
64
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
.
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. MS. REKHA DHIMAN W/O
SH. PAWAN KUMAR DHIMAN,
NEAR HFCL BASAL ROAD
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
65
CHAMBAGHAT, SOLAN
HIMACHAL PRADESH173213
...RESPONDENTS
.
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
Between:
r to
44. CWP NO. 6654 OF 2021
HFCL LIMITED, REGISTERED
OFFICE 8 ELECTRONICS
COMPLEX, CHAMBAGHAT,
TEHSIL AND DISTRICT SOLAN,
H.P. AND HAVING ITS HEAD
OFFICE AT GREATER KAILASH
II, MASJID MOTH, NEW DELHI
110048, THROUGH ITS PLANT
HEAD SH. ANUJ KUMAR JAIN
...PETITIONER
(BY MR. SUDHIR THAKUR, SENIOR ADVOCATE WITH
MR. KARUN NEGI, ADVOCATE)
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
66
AND
1. STATE OF HIMACHAL
PRADESH THROUGH ITS
CHIEF SECRETARY TO THE
.
GOVERNMENT OF HIMACHAL
PRADESH SHIMLA171002.
2. PRESIDING OFFICER
INDUSTRIAL TRIBUNAL CUM
LABOUR COURT, JUDICIAL
COURT COMPLEX CHAKKAR,
SHIMLA, H.P.
3. INDU BALA W/O SH. RAMAN
SHARMA, VILLAGE BAJROL,
NEAR HOME GUARD OFFICE,
SOLAN,HIMACHAL PRADESH
173212
...RESPONDENTS
(BY MR. VINOD THAKUR, ADDITIONAL ADVOCATE
GENERAL AND MR. RAJAT CHAUHAN, LAW OFFICER,
FOR R1 & 2.)
(BY MR. ANUJ GUPTA, ADVOCATE, FOR RESPONDENT
NO. 3)
These Petitions coming on for admission on this day, Hon'ble Mr.
Justice Tarlok Singh Chauhan, passed the following:
ORDER
::: Downloaded on - 08/07/2022 20:03:02 :::CIS
67
Having heard learned counsel for the parties for a considerable time, we are of the considered view that no purpose would be served in adjudicating these petitions which are .
directed against an order which is only interlocutory. Rather directions need to be issued for expeditious disposal of the lis pending before the Industrial TribunalcumLabour Court, Shimla.
2. Accordingly, in the given facts and circumstances of the case, we deem it proper to dispose of all these petitions by directing the Presiding Officer Industrial Tribunalcum Labour Court, Judicial Court Complex Chakkar, Shimla to decide the lis finally as expeditious as possible and in any event on or before 30.9.2022. Ordered accordingly.
3. The parties to appear before learned Labour Court on 11.7.2022. The pending application(s), if any, are also disposed of.
(Tarlok Singh Chauhan) Judge (Jyotsna Rewal Dua) Judge July 7, 2022 Kalpana ::: Downloaded on - 08/07/2022 20:03:02 :::CIS 68 .
::: Downloaded on - 08/07/2022 20:03:02 :::CIS