Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(7) in Statutes of the Homoeopathy University, Jaipur, 2011

(7)The BASR may authorize the President to act on recommendations made by examiners on theses, in accordance with the procedure laid down in this behalf by relevant Acts or Regulations made under these Statutes.