Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 21] [Section 66(3)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(3)(i) in The Motor Vehicles Act, 1988

(i)to any goods vehicle, the gross vehicle weight of which does not exceed 3,000 kilograms;