Calcutta High Court (Appellete Side)
Management Limited And Others vs The Principal Commissioner Of on 19 December, 2016
Author: Dipankar Datta
Bench: Dipankar Datta
2016.
o.15
W.P. 26336 (W) of 2016
M/s. Indus Integrated Information
Management Limited and Others
Vs.
The Principal Commissioner of
Service Tax - 1, Kolkata
Mr. J. K. Mittal,
Ms. Mamata Dutta.
.....For the petitioners.
Mr. Somnath Ganguly,
Mr. B. P. Banerjee.
.....For the respondents.
I have heard Mr. Mittal, learned advocate for the petitioner at length. He has raised various points while attacking the order impugned dated 19th August, 2016.
It appears from such order that penalty has been imposed on two of the Directors of the petitioning company under Section 9AA of the Central Excise Act, 1994.
Mr. Ganguly, learned advocate for the respondents is presently unable to clarify the position and has sought for time till Wednesday next.
List the writ petition under the heading "Motion" day after tomorrow.
(Dipankar Datta, J.)