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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(6) in West Bengal Town and Country (Planning and Development) Act, 1979

(6)A copy of such notice shall also be published in the Official Gazette. Such publication in the Official Gazette in respect of the Map and the Register shall be conclusive evidence that the Map and the Register have been duly prepared and adopted.