Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 74(1)(c) in Jammu and Kashmir Chit Funds Act, 2016

(c)refusing to accept any security under sub-section (1) of section 20 or under section 31 ; or