Section 41 in The Kerala Panchayat Buildings Rules, 2011
41. Height of room.
- The height of room in any building other than residential occupancy and livestock/poultry farm under group I(1) hazardous occupancy, shall not be less than 3.00 metres:Provided that in the case of air conditioned rooms it shall be not less than 2.4 metres.[Provided further that, in the ease of floors exclusively used for the parking of cars and two wheelers, it shall not be less than 2.2 metres.] [Added by Notification No. S.R.O. No. 26/2014, dated 10.1.2014 (w.e.f. 14.2.2011).]
