Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Jammu-Kashmir - Subsection Section 96(a) in The Evidence Act, 1977 (1920 A.D) (a)A agrees, to sell to B, for Rs. 1,000 "my white horse." A has two white horses. Evidence may be given off acts which show which of them was meant.
