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State of Punjab - Section

Section 9 in The Punjab Vaccination Act, 1953

9. Procedure when vaccination is successful.

- When it is ascertained at the time of inspecting a child that the vaccination or re-vaccination has been successful, a certificate shall be given by the vaccinator to the guardian to that effect and such child shall be deemed to be protected for a period of five years after the date of vaccination or re-vaccination, as the case may be.