Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Union of India - Subsection Section 8(8) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018 (8)If discrepancies which led to the suspension of the licence are removed during the period of deferment, the licence may be renewed from the date of its validity.
