Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(c) in The Insurance Regulatory And Development Authority (Insurance Brokers) Regulations, 2002

(c)rendering advice based on technical data on the reinsurance covers available in the international insurance and the reinsurance markets;