Section 3(1)(c) in U.P. Indian Medical Institutions (Acquisition and Miscellaneous Provisions) Act, 1982
(c)all other properties, movable and immovable, including farms, leases and all rights, powers, authorities, privileges, reserve funds, investments, book-debts and all other rights and interests in or in relation to or arising out of such property as were, immediately before the appointed day, in the ownership, possession, power or control of any person, trustee, society or other body in charge of the management of the affairs of such institution ;