Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Govt. Of Nct Of Delhi vs Ganeshi Lal Jain on 1 August, 2023

Bench: Surya Kant, Dipankar Datta

     ITEM NO.29                         COURT NO.5                 SECTION XIV

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) ……………….Diary No(s).29314/2022

     (Arising out of impugned final judgment and order dated 24-03-2015
     in WP(C) No.49/2015 passed by the High Court of Delhi at New Delhi)

     GOVT. OF NCT OF DELHI                                          Petitioner(s)

                                                VERSUS

     GANESHI LAL JAIN & ORS.                                        Respondent(s)

     IA No.172268/2022 - CONDONATION OF DELAY IN FILING

     Date : 01-08-2023 This matter was called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE SURYA KANT
                         HON'BLE MR. JUSTICE DIPANKAR DATTA

     For Petitioner(s)            Ms. Sujeeta Srivastava, AOR
                                  Mr. Sachit Setia, Adv.

     For Respondent(s)            Mr. K M Nataraj, A.S.G.
                                  Mr. Ashok Panigrahi, Adv.
                                  Mr. Rajan Kumar Chourasia, Adv.
                                  Mr. Bhuvan Kapoor, Adv.
                                  Mr. Ishaan Sharma, Adv.
                                  Mr. Arvind Kumar Sharma, AOR

                                  Ms. Manika Tripathy, AOR
                                  Mr. Ashutosh Kaushik, Adv.

                                  M/S. Anuradha & Associates, AOR

                         UPON hearing the counsel the Court made the following
                                            O R D E R

Tag with D.No.8141 of 2023 etc.etc. (SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR Signature Not Verified COURT MASTER (NSH) Digitally signed by satish kumar yadav Date: 2023.08.02 17:01:45 IST Reason: