Supreme Court - Daily Orders
Govt. Of Nct Of Delhi vs Ganeshi Lal Jain on 1 August, 2023
Bench: Surya Kant, Dipankar Datta
ITEM NO.29 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) ……………….Diary No(s).29314/2022
(Arising out of impugned final judgment and order dated 24-03-2015
in WP(C) No.49/2015 passed by the High Court of Delhi at New Delhi)
GOVT. OF NCT OF DELHI Petitioner(s)
VERSUS
GANESHI LAL JAIN & ORS. Respondent(s)
IA No.172268/2022 - CONDONATION OF DELAY IN FILING
Date : 01-08-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SURYA KANT
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Petitioner(s) Ms. Sujeeta Srivastava, AOR
Mr. Sachit Setia, Adv.
For Respondent(s) Mr. K M Nataraj, A.S.G.
Mr. Ashok Panigrahi, Adv.
Mr. Rajan Kumar Chourasia, Adv.
Mr. Bhuvan Kapoor, Adv.
Mr. Ishaan Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
Ms. Manika Tripathy, AOR
Mr. Ashutosh Kaushik, Adv.
M/S. Anuradha & Associates, AOR
UPON hearing the counsel the Court made the following
O R D E R
Tag with D.No.8141 of 2023 etc.etc. (SATISH KUMAR YADAV) (PREETHI T.C.) DEPUTY REGISTRAR Signature Not Verified COURT MASTER (NSH) Digitally signed by satish kumar yadav Date: 2023.08.02 17:01:45 IST Reason: