Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act] State of Assam - Subsection Section 55(1)(b) in Assam Industrial Infrastructure Development Corporation Act, 1990 (b)The conditions of appointment and service and the scales of pay of officers and employees of the Corporation other than the Managing Director;