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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(2) in The Gujarat Ownership Flats Act, 1973

(2)the foundations, columns, girders, beams, supports, main walls, roofs, halls, corridors, lobbies, stairs, stair-ways, fire-escapes and entrances and exits of the building.