Delhi High Court - Orders
Bristol-Myers Squibb Holdings Ireland ... vs Bdr Pharmaceuticals International ... on 30 September, 2020
Author: Mukta Gupta
Bench: Mukta Gupta
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 27/2020
I.A. 803/2020 (under Order XXXIX Rule 1 and 2 CPC)
BRISTOL-MYERS SQUIBB HOLDINGS IRELAND
UNLIMITED COMPANY & ORS. ..... Plaintiffs
Represented by: Mr.Praveen Anand, Ms.Prachi
Agarwal, Ms.Tusha Malhotra,
Ms.Ridhi Bajaj and Ms.Rashi Punia,
Advocates.
versus
BDR PHARMACEUTICALS
INTERNATIONAL PVT. LTD. & ANR. ..... Defendants
Represented by: Mr.Parag P. Tripathi, Sr. Advocate
with Mr.J.Sai Deepak, Advocate.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
ORDER
% 30.09.2020 The hearing has been conducted through Video Conferencing. I.A. 2321/2020 (under Order XXXIX Rule 2A CPC) I.A. 4451/2020 (under Order XXXIX Rule 2A CPC) I.A. 5240/2020 (under Order XXXIX Rule 2A CPC)
1. Mr. Dharmesh Mahendra Shah and Mr.Raheel Dharmesh Shah, respondent Nos.3 and 4, the alleged contemnors in person through video conferencing.
2. While learned counsel for the defendants was addressing arguments, he stated that in response to the I.A. 4451/2020 besides a reply affidavit to the show cause notice an additional affidavit running into 24 pages along Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 27/2020 Page 1 of 2 Signing Date:30.09.2020 17:45:41 This file is digitally signed by PS to HMJ Mukta Gupta with documents (total running into 180 pages) was filed, however, the said reply affidavit is not on record. Learned counsel for the defendants/respondents will ensure that all the pleadings on which they rely are on record before the next date of hearing.
3. List on 16th October, 2020.
4. Order be uploaded on the website of this Court.
MUKTA GUPTA, J.
SEPTEMBER 30, 2020 SU Signature Not Verified Digitally Signed By:SANDEEP KUMAR CS(COMM) 27/2020 Page 2 of 2 Signing Date:30.09.2020 17:45:41 This file is digitally signed by PS to HMJ Mukta Gupta