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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(3) in The M.P. Shri Mahakaleshwar Mandir Adhiniyam, 1982

(3)No person who docs not profess Hindu religion and does not accept the form of worship practised in the Mandir shall be eligible for membership of the Committee.